Mool Chandra vs State Of U.P. And 3 Others
2016 Latest Caselaw 6361 ALL

Citation : 2016 Latest Caselaw 6361 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Mool Chandra vs State Of U.P. And 3 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 20310 of 2016
 

 
Petitioner :- Mool Chandra
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ram Murat,Ram Lakhan
 
Counsel for Respondent :- C.S.C.,Sushil Kumar Rao
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Since there is adjournment of Sri Sushil Kmar Roa, learned counsel for the respondent till 07.10.2016, list this case after 07.10.2016.

Order Date :- 3.10.2016

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