Shailendra Singh And 9 Others vs State Bank Of India And 2 Others
2016 Latest Caselaw 6357 ALL

Citation : 2016 Latest Caselaw 6357 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Shailendra Singh And 9 Others vs State Bank Of India And 2 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 23564 of 2016
 

 
Petitioner :- Shailendra Singh And 9 Others
 
Respondent :- State Bank Of India And 2 Others
 
Counsel for Petitioner :- Sanjive Kumar Gupta,Pradeep Saxena
 
Counsel for Respondent :- Satish Chaturvedi
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondent, three weeks time is granted to file counter affidavit.

List this case on 10.11.2016.

Order Date :- 3.10.2016

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