Hari Kumar & Others vs State Of U.P.& Others
2016 Latest Caselaw 6356 ALL

Citation : 2016 Latest Caselaw 6356 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Hari Kumar & Others vs State Of U.P.& Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 518 of 2000
 

 
Petitioner :- Hari Kumar & Others
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- S.C. Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed on the illness slip of Sri S.C. Dwivedi, learned counsel for the petitioner.

Order Date :- 3.10.2016

Download the LatestLaws.com Mobile App