Mahesh Chandra Dubey vs The Manager, The Oriental ...
2016 Latest Caselaw 6353 ALL

Citation : 2016 Latest Caselaw 6353 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Mahesh Chandra Dubey vs The Manager, The Oriental ... on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 46608 of 2016
 

 
Petitioner :- Mahesh Chandra Dubey
 
Respondent :- The Manager, The Oriental Insurance Company Ltd. And 2 Ors.
 
Counsel for Petitioner :- Ranjeet Asthana
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case tomorrow.

Order Date :- 3.10.2016

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