Devendra Pal Singh Bhadauriya vs State Of U.P. And 4 Others
2016 Latest Caselaw 6349 ALL

Citation : 2016 Latest Caselaw 6349 ALL
Judgement Date : 3 October, 2016

Allahabad High Court

Devendra Pal Singh Bhadauriya vs State Of U.P. And 4 Others on 3 October, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- WRIT - A No. - 16277 of 2016
 

 
Petitioner :- Devendra Pal Singh Bhadauriya
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Neeraj Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,Ganesh Datt Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri G.D. Mishra, learned counsel counsel for the respondent prays for and is granted two weeks time to file supplementary counter affidavit.

List this case on 03.11.2016.

Order Date :- 3.10.2016

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