Rakesh Sirohi vs Secretary / General Manager, Zila ...
2016 Latest Caselaw 7302 ALL

Citation : 2016 Latest Caselaw 7302 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Rakesh Sirohi vs Secretary / General Manager, Zila ... on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22454 of 1999
 

 
Petitioner :- Rakesh Sirohi
 
Respondent :- Secretary / General Manager, Zila Sahkari & Others
 
Counsel for Petitioner :- Y.K. Sinha
 
Counsel for Respondent :- H.R. Mishra,S.C.
 

 
Hon'ble Abhinava Upadhya,J.

On the request of Shri Nikhil Kumar, learned counsel for the respondents, list in the week commencing 2nd January, 2017.

Order Date :- 29.11.2016

Ashish Tripathi

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