Anil Kumar Dhuriya vs State Of U.P. And 5 Others
2016 Latest Caselaw 7289 ALL

Citation : 2016 Latest Caselaw 7289 ALL
Judgement Date : 29 November, 2016

Allahabad High Court

Anil Kumar Dhuriya vs State Of U.P. And 5 Others on 29 November, 2016

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 10013 of 2016
 

 
Petitioner :- Anil Kumar Dhuriya
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Vishnu Gupta,D.P. Gupta,Dharmendra Prasad Singh
 
Counsel for Respondent :- C.S.C.,Krishna Agarawal
 

 
Hon'ble Abhinava Upadhya,J.

Learned counsel for the respondents No.2 to 5 prays for and is allowed one month further time to file counter affidavit.

List thereafter.

Order Date :- 29.11.2016

Ashish Tripathi

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