Amar Singh vs State Of U.P. And 6 Others
2016 Latest Caselaw 7282 ALL

Citation : 2016 Latest Caselaw 7282 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Amar Singh vs State Of U.P. And 6 Others on 28 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23528 of 2016
 
Petitioner :- Amar Singh
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Viveka Nand Rai
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Ashish Pandey, learned A.G.A for the State has stated that the counter affidavit is under preparation and some time may be granted.His prayer is accepted.

List this matter in the next cause list.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 28.11.2016

G.S

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