Munesh @ Banti And 5 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7280 ALL

Citation : 2016 Latest Caselaw 7280 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Munesh @ Banti And 5 Others vs State Of U.P. And 2 Others on 28 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23091 of 2016
 

 
Petitioner :- Munesh @ Banti And 5 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Sunil Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri A.K. Umrao, learned counsel fo private respondent No.3 and learned A.G.A for the State have filed counter affidavit which are taken on record.

As prayed, list after two weeks.

Till the next date of listing, interim order, shall continue.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 28.11.2016

G.S

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