Vijay Jain vs State Of U.P.And Another
2016 Latest Caselaw 7264 ALL

Citation : 2016 Latest Caselaw 7264 ALL
Judgement Date : 28 November, 2016

Allahabad High Court

Vijay Jain vs State Of U.P.And Another on 28 November, 2016

Bench: Mukhtar Ahmad




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- APPLICATION U/S 482 No. - 35897 of 2016
 

 
Applicant :- Vijay Jain
 
Opposite Party :- State Of U.P.And Another
 
Counsel for Applicant :- Arvind Agrawal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mukhtar Ahmad,J.

As prayed by learned counsel for the parties, list this matter on 6.12.2016, as unlisted.

Order Date :- 28.11.2016

Ashish Nayan

Download the LatestLaws.com Mobile App