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Baburam vs State Of U.P. And Another
2016 Latest Caselaw 7263 ALL

Citation : 2016 Latest Caselaw 7263 ALL
Judgement Date : 28 November, 2016

Allahabad High Court
Baburam vs State Of U.P. And Another on 28 November, 2016
Bench: Mukhtar Ahmad



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- APPLICATION U/S 482 No. - 32821 of 2016
 

 
Applicant :- Baburam
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandra Shekhar Kushwaha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Mukhtar Ahmad,J.

List on 6.12.2016 as an unlisted case.

Order Date :- 28.11.2016

Ashish Nayan

 

 

 
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