Jiya Ram Yadav vs The District Inspector Of Schools ...
2016 Latest Caselaw 7247 ALL

Citation : 2016 Latest Caselaw 7247 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Jiya Ram Yadav vs The District Inspector Of Schools ... on 25 November, 2016

Bench: Arun Tandon, Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 556 of 2007
 

 
Appellant :- Jiya Ram Yadav
 
Respondent :- The District Inspector Of Schools & Ohters
 
Counsel for Appellant :- Ashish Srivastava,H.N.Shukla,R.R.Shukla
 
Counsel for Respondent :- C.S.C.,D.S.M. Tripathi
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

Cases of Sri H.N. Shukla, Advocate, counsel for the appellant, are reported to be adjourned till 30.11.2016.

List peremptorily on 05.12.2016.

Order Date :- 25.11.2016

Vinod.

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