State Of U.P. Thru' Secretary ... vs B.S. Pal (Barnam Singh Pal) & ...
2016 Latest Caselaw 7245 ALL

Citation : 2016 Latest Caselaw 7245 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

State Of U.P. Thru' Secretary ... vs B.S. Pal (Barnam Singh Pal) & ... on 25 November, 2016

Bench: Arun Tandon, Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 749 of 2007
 

 
Appellant :- State Of U.P. Thru' Secretary Technical Education & Others
 
Respondent :- B.S. Pal (Barnam Singh Pal) & Another
 
Counsel for Appellant :- SC
 
Counsel for Respondent :- K.C. Shukla,N.K. Dwivedi
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

Let notices be issued to respondent nos. 1/2 to 1/5 fixing 22th December, 2016, as the date to engage another counsel as the earlier counsel is stated to have expired.

List on 22.12.2016.

Order Date :- 25.11.2016

Vinod.

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