Dr. (Miss.) Umda Usmani vs Board Of High School & ...
2016 Latest Caselaw 7244 ALL

Citation : 2016 Latest Caselaw 7244 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Dr. (Miss.) Umda Usmani vs Board Of High School & ... on 25 November, 2016

Bench: Arun Tandon, Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Civil Misc. Review Application No. 226427 of 2007.
 
In Re:
 
Case :- SPECIAL APPEAL DEFECTIVE No. - 604 of 2007
 

 
Appellant :- Dr. (Miss.) Umda Usmani
 
Respondent :- Board Of High School & Intermediate Edu. U.P. Alld. & Anr.
 
Counsel for Appellant :- V.M. Zaidi
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

Nobody is present to press this application on behalf of the appellant, even in the revised reading of the cause list.

The review application is rejected for want of prosecution.

Order Date :- 25.11.2016

Vinod.

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