State Of U.P. And Others ? vs Smt. Padma Pathak Another
2016 Latest Caselaw 7240 ALL

Citation : 2016 Latest Caselaw 7240 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

State Of U.P. And Others ? vs Smt. Padma Pathak Another on 25 November, 2016

Bench: Arun Tandon, Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Civil Misc. Delay Condonation Application No. 356041 of 2010.
 
In Re:
 
Case :- SPECIAL APPEAL No. - 648 of 2006
 

 
Appellant :- State Of U.P. And Others ?
 
Respondent :- Smt. Padma Pathak Another
 
Counsel for Appellant :- Ganga Prasad,S.C.
 
Counsel for Respondent :- M.M. Sahai,Ashok Kumar Tiwari
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

Nobody is present to press this Delay Condonation Application No. 356041 of 2010, on behalf of the appellants, even in the revised reading of the cause list.

The delay condonation application alongwith two other connected application no. 356042 of 2010 and 356045 of 2010 are rejected for want of prosecution.

Order Date :- 25.11.2016

Vinod.

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