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Jan Kalayan Evam Vikash Samiti And ... vs State Of U.P. And Others
2016 Latest Caselaw 7239 ALL

Citation : 2016 Latest Caselaw 7239 ALL
Judgement Date : 25 November, 2016

Allahabad High Court
Jan Kalayan Evam Vikash Samiti And ... vs State Of U.P. And Others on 25 November, 2016
Bench: Arun Tandon, Sangeeta Chandra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Civil Misc. Restoration Application No. 60115 of 2010
 
In Re:
 
Case :- WRIT - C No. - 12360 of 2003
 

 
Petitioner :- Jan Kalayan Evam Vikash Samiti And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Raghavendra Dwivedi
 
Counsel for Respondent :- C.S.C.
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

Nobody is present to press this restoration application on behalf of the writ applicants/petitioners even in the revised reading of the cause list.

The application is rejected for want of prosecution.

Interim order, if any, stands discharged.

Order Date :- 25.11.2016.

Vinod.

 

 

 
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