C/M Kishan Sahai Gokul Chand Inter ... vs State Of U.P. Thru' Secretary Sec. ...
2016 Latest Caselaw 7236 ALL

Citation : 2016 Latest Caselaw 7236 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

C/M Kishan Sahai Gokul Chand Inter ... vs State Of U.P. Thru' Secretary Sec. ... on 25 November, 2016

Bench: Arun Tandon, Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 754 of 2007
 

 
Appellant :- C/M Kishan Sahai Gokul Chand Inter College
 
Respondent :- State Of U.P. Thru' Secretary Sec. Edu. & Others
 
Counsel for Appellant :- Shailendra
 
Counsel for Respondent :- C.S.C.,Ashok Khare,P.N. Ojha,S.D. Shukla,S.P. Singh
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

List before another Bench of which one of us (Hon'ble Arun Tandon, J.) is not a member, after obtaining nomination from Hon'ble the Chief Justice / Senior Judge.

Order Date :- 25.11.2016

Vinod.

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