Rakesh Kumar Saxena vs U.P.S.F. And E.C.C. & Another
2016 Latest Caselaw 7235 ALL

Citation : 2016 Latest Caselaw 7235 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Rakesh Kumar Saxena vs U.P.S.F. And E.C.C. & Another on 25 November, 2016

Bench: Arun Tandon, Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Civil Misc. Restoration Application No.150789 of 2012.
 
In Re:
 
Case :- SPECIAL APPEAL No. - 516 of 2007
 

 
Appellant :- Rakesh Kumar Saxena
 
Respondent :- U.P.S.F. And E.C.C. & Another
 
Counsel for Appellant :- Vikrant Pandey,Rajesh Mishra,Vivek Pandey
 
Counsel for Respondent :- S.K. Shukla
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

Nobody is present to press this application on behalf of the appellant, even in the revised reading of the cause list.

Sri S.K. Shukla, Advocate, is present for the respondents.

The restoration application is rejected for want of prosecution.

Order Date :- 25.11.2016

Vinod.

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