State Of U.P. & Others vs Jawahar Lal Srivastava & Others
2016 Latest Caselaw 7230 ALL

Citation : 2016 Latest Caselaw 7230 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

State Of U.P. & Others vs Jawahar Lal Srivastava & Others on 25 November, 2016

Bench: Arun Tandon, Sangeeta Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 442 of 2007
 

 
Appellant :- State Of U.P. & Others
 
Respondent :- Jawahar Lal Srivastava & Others
 
Counsel for Appellant :- Suresh Singh, S.C.
 
Counsel for Respondent :- Ashok Mehta,K.C. Vishwakarma
 
Hon'ble Arun Tandon, J.

Hon'ble Mrs. Sangeeta Chandra, J.

List before another Bench of which one of us (Hon'ble Arun Tandon, J.) is not a member, after obtaining nomination from Hon'ble the Chief Justice / Senior Judge.

Order Date :- 25.11.2016

Vinod.

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