Rajendra Singh And Others vs State Of U.P.
2016 Latest Caselaw 7229 ALL

Citation : 2016 Latest Caselaw 7229 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Rajendra Singh And Others vs State Of U.P. on 25 November, 2016

Bench: Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- CRIMINAL REVISION No. - 246 of 2007
 

 
Revisionist :- Rajendra Singh And Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- R.P. Tewari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri R.P. Tewari, learned counsel for the revisionists.

List in the next cause list.

Order Date :- 25.11.2016

G.S

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