Pawan & Others vs State Of U.P.
2016 Latest Caselaw 7225 ALL

Citation : 2016 Latest Caselaw 7225 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Pawan & Others vs State Of U.P. on 25 November, 2016

Bench: Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- CRIMINAL REVISION No. - 1253 of 2007
 

 
Revisionist :- Pawan & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- S.N. Gupta
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dixit,J.

Heard learned counsel for the parties.

Summon the lower court record.

List after receipt of the lower court record.

Order Date :- 25.11.2016

G.S

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