Netra Pal Singh vs State Of U.P. & Another
2016 Latest Caselaw 7221 ALL

Citation : 2016 Latest Caselaw 7221 ALL
Judgement Date : 25 November, 2016

Allahabad High Court

Netra Pal Singh vs State Of U.P. & Another on 25 November, 2016

Bench: Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- CRIMINAL REVISION No. - 884 of 2003
 

 
Revisionist :- Netra Pal Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- R.R. Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Satyendra Narayan Singh, learned counsel for the revisionist.

List in the next cause list.

Order Date :- 25.11.2016

G.S

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