Smt. Usha Devi & 3 Others vs State Of U.P. & 2 Others
2016 Latest Caselaw 7212 ALL

Citation : 2016 Latest Caselaw 7212 ALL
Judgement Date : 24 November, 2016

Allahabad High Court

Smt. Usha Devi & 3 Others vs State Of U.P. & 2 Others on 24 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 8227 of 2016
 

 
Petitioner :- Smt. Usha Devi & 3 Others
 
Respondent :- State Of U.P. & 2 Others
 
Counsel for Petitioner :- Yogesh Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri Yogesh Kumar learned counsel for the petitioners

List this matter in the next cause list.

( Mrs.Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 24.11.2016

G.S

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