Shiv Dayal And 5 Others vs State Of U.P. And 2 Others
2016 Latest Caselaw 7210 ALL

Citation : 2016 Latest Caselaw 7210 ALL
Judgement Date : 24 November, 2016

Allahabad High Court

Shiv Dayal And 5 Others vs State Of U.P. And 2 Others on 24 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 23452 of 2016
 

 
Petitioner :- Shiv Dayal And 5 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Manoj Kumar Gupta
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Manoj Kumar Gupta, learned counsel for the petitioners and Sri Ashish Pandey, learned A.G.A are present.

Sri Pandey, states that counter affidavit is under preparation and he may be granted some time to file the same. His prayer is accepted.

Put up/list this matter on 30.11.2016.

Till then interim order, if any, shall continue.

(Mrs. Rekha Dixit,J) ( Ramesh Sinha,J)

Order Date :- 24.11.2016

G.S

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