Bodar & Others vs State Of U.P.
2016 Latest Caselaw 7202 ALL

Citation : 2016 Latest Caselaw 7202 ALL
Judgement Date : 24 November, 2016

Allahabad High Court

Bodar & Others vs State Of U.P. on 24 November, 2016

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL REVISION No. - 2088 of 2002
 

 
Revisionist :- Bodar & Others
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- A.P. Mishra,A N Mishra,G K Gupta,V K Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 
Hon'ble Satya Narain Agnihotri, J.

List revised. None is present to press this revision on behalf of the revisionists.

The revision is dismissed as infructuous.

Order Date :- 24.11.2016.

Vinod.

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