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Indrajeet Singh vs State Of U.P. And 7 Others
2016 Latest Caselaw 7180 ALL

Citation : 2016 Latest Caselaw 7180 ALL
Judgement Date : 23 November, 2016

Allahabad High Court
Indrajeet Singh vs State Of U.P. And 7 Others on 23 November, 2016
Bench: B. Amit Sthalekar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- WRIT - C No. - 38501 of 2016
 

 
Petitioner :- Indrajeet Singh
 
Respondent :- State Of U.P. And 7 Others
 
Counsel for Petitioner :- Ram Bali Ram,Anil Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble B. Amit Sthalekar,J.

Supplementary affidavit filed today is taken on record.

Learned counsel for the petitioner states that next date of the case is 28.11.2016.

Put up on 6.12.2016 in the additional cause list.

Learned counsel for the petitioner states that he has not filed any objection to the restoration application as the notice has not been served upon him. However, the copy of the order of the court below has been filed along with the supplementary affidavit which discloses that the petitioner is aware of the pending proceedings. He may file objection, if any, before the next date. 

Order Date :- 23.11.2016

Ashish Nayan

 

 

 
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