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Amir Ahmad vs State Of U.P.
2016 Latest Caselaw 7173 ALL

Citation : 2016 Latest Caselaw 7173 ALL
Judgement Date : 23 November, 2016

Allahabad High Court
Amir Ahmad vs State Of U.P. on 23 November, 2016
Bench: Harsh Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34265 of 2016
 

 
Applicant :- Amir Ahmad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Aditya Prasad Mishra
 
Counsel for Opposite Party :- G.A.,Pradip Narain Singh
 
Hon'ble Harsh Kumar, J.

Counter affidavit filed today by the State, which is taken on record.

Learned counsel for the applicant may file rejoinder affidavit within two weeks.

List thereafter.

Order Date :- 23.11.2016

Vinod.

 

 

 
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