Swati Nirkhi And 3 Others vs State Of U.P. Thru Secy. And 3 ...
2016 Latest Caselaw 7159 ALL

Citation : 2016 Latest Caselaw 7159 ALL
Judgement Date : 22 November, 2016

Allahabad High Court

Swati Nirkhi And 3 Others vs State Of U.P. Thru Secy. And 3 ... on 22 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 
Case :- CRIMINAL MISC. WRIT PETITION No. - 14148 of 2016
 
Petitioner :- Swati Nirkhi And 3 Others
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Rajiv Lochan Shukla,Kumar Vikrant
 
Counsel for Respondent :- G.A.,Manish Tiwary,R.K. Shahi,Shobh Nath Pandey,Vijaya Nand Singh
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

Sri Rajiv Lochan Shukla, learned counsel for the petitioners and Sri R. B. Singhal, learned Senior counsel assisted by Sri A.B. Singhal, Advocate, learned counsel for respondent No.4 are present.

Sri Kumar Vikrant, learned counsel for the petitioner has sent illness slip in which it is stated to be suffering from ailment.

List in the week commencing 12.12.2016.

Till then, interim order shall continue.

List this matter after two weeks along with the report of the Mediation Centre.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 22.11.2016

G.S