Smt. Lokesh Sharma vs State Of U.P. And 3 Others
2016 Latest Caselaw 7149 ALL

Citation : 2016 Latest Caselaw 7149 ALL
Judgement Date : 21 November, 2016

Allahabad High Court

Smt. Lokesh Sharma vs State Of U.P. And 3 Others on 21 November, 2016

Bench: Ramesh Sinha, Rekha Dixit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 21058 of 2015
 

 
Petitioner :- Smt. Lokesh Sharma
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- R.K.Tripathi,K.D.Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Hon'ble Mrs. Rekha Dixit,J.

This case is passed over for the day on the ground of illness of Sri R.P. Tripathi, learned counsel for the petitioner. Learned A.G.A is present.

List in the next cause list.

(Mrs. Rekha Dixit,J) (Ramesh Sinha,J)

Order Date :- 21.11.2016

G.S

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