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Ayush Upadhyay vs State Of U.P.
2016 Latest Caselaw 7103 ALL

Citation : 2016 Latest Caselaw 7103 ALL
Judgement Date : 18 November, 2016

Allahabad High Court
Ayush Upadhyay vs State Of U.P. on 18 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 39850 of 2016
 

 
Applicant :- Ayush Upadhyay
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manish Tiwary,Ashwini Kumar Awasthi
 
Counsel for Opposite Party :- G.A.,S.K.Maurya
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed, put up as fresh tomorrow i.e. on 19.11.2016.

Order Date :- 18.11.2016

Ashish Nayan

 

 

 
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