Sri Chhakkulal Bal Grih (Balak) vs State Of U.P. And 3 Others
2016 Latest Caselaw 7076 ALL

Citation : 2016 Latest Caselaw 7076 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

Sri Chhakkulal Bal Grih (Balak) vs State Of U.P. And 3 Others on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 53082 of 2016
 

 
Petitioner :- Sri Chhakkulal Bal Grih (Balak)
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Gyanendra Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Learned standing counsel prays for and is granted one week further time to comply with the order dated 8.11.2016.

Put up as fresh on 23.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

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