H.L.M. Educational Society And ... vs State Of U.P. And 4 Others
2016 Latest Caselaw 7071 ALL

Citation : 2016 Latest Caselaw 7071 ALL
Judgement Date : 17 November, 2016

Allahabad High Court

H.L.M. Educational Society And ... vs State Of U.P. And 4 Others on 17 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 36139 of 2016
 

 
Petitioner :- H.L.M. Educational Society And Another
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Kumar Anish,Ashok Khare,Irshad Ali
 
Counsel for Respondent :- C.S.C.,Avneesh Tripathi
 

 
Hon'ble Ashwani Kumar Mishra,J.

As prayed on behalf of learned counsel for the respondent, put up in the additional cause list on 19.11.2016.

Order Date :- 17.11.2016

Ashish Nayan

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