Citation : 2016 Latest Caselaw 7051 ALL
Judgement Date : 16 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- APPLICATION U/S 482 No. - 27101 of 2016 Applicant :- Brijesh And Another Opposite Party :- State Of U.P. Counsel for Applicant :- Mohd. Afzal Counsel for Opposite Party :- G.A. Hon'ble Ashwani Kumar Mishra,J.
Let this matter appear once again tomorrow i.e. on 17.11.2016, as unlisted at 2.00 P.M.
Order Date :- 16.11.2016
Ashish Nayan
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