Raman Pal @ Vinod vs State Of U.P.
2016 Latest Caselaw 7037 ALL

Citation : 2016 Latest Caselaw 7037 ALL
Judgement Date : 15 November, 2016

Allahabad High Court

Raman Pal @ Vinod vs State Of U.P. on 15 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 1287 of 2014
 

 
Appellant :- Raman Pal @ Vinod
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.B. Maurya
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

The instant appeal was listed along with Criminal Appeal Nos. 1389 of 2014 and 1390 of 2014 for hearing on bail application but no orders have been passed because of the non appearance of the counsel in this appeal.

List this appeal for orders in due course.

Order Date :- 15.11.2016

shailesh

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