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Harbhajan Singh vs State Of U.P. And 5 Others
2016 Latest Caselaw 7004 ALL

Citation : 2016 Latest Caselaw 7004 ALL
Judgement Date : 11 November, 2016

Allahabad High Court
Harbhajan Singh vs State Of U.P. And 5 Others on 11 November, 2016
Bench: Ashwani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 47102 of 2016
 

 
Petitioner :- Harbhajan Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Anurag Shukla,Kamal Pati Shukla
 
Counsel for Respondent :- C.S.C.,K. Ajit
 

 
Hon'ble Ashwani Kumar Mishra,J.

Counter affidavit filed today is taken on record.

Learned counsel for the petitoiner may file rejoinder affidavit within a period of five days.

List in the next cause list.

Order Date :- 11.11.2016

Ashish Nayan

 

 

 
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