Rameshwar Prasad Singh vs Board Of Revenue And Others
2016 Latest Caselaw 7003 ALL

Citation : 2016 Latest Caselaw 7003 ALL
Judgement Date : 11 November, 2016

Allahabad High Court

Rameshwar Prasad Singh vs Board Of Revenue And Others on 11 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - B No. - 32092 of 1997
 

 
Petitioner :- Rameshwar Prasad Singh
 
Respondent :- Board Of Revenue And Others
 
Counsel for Petitioner :- G.N.Varma,P. Singh
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Ashwani Kumar Mishra,J.

List in the next cause list.

Order Date :- 11.11.2016

Ashish Nayan

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