Tejbali vs Durgawati Devi
2016 Latest Caselaw 6994 ALL

Citation : 2016 Latest Caselaw 6994 ALL
Judgement Date : 10 November, 2016

Allahabad High Court

Tejbali vs Durgawati Devi on 10 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 244 of 2014
 

 
Appellant :- Tejbali
 
Respondent :- Durgawati Devi
 
Counsel for Appellant :- Ram Ji Tripathi,Devesh Pandey
 
Counsel for Respondent :- Anil Kr. Mishra,Vineet Kumar Singh
 
Hon'ble Raghvendra Kumar, J.

None is present to press this appeal on behalf of appellant.

List after four weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 10.11.2016

Vinod.

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