Citation : 2016 Latest Caselaw 6977 ALL
Judgement Date : 10 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WEALTH TAX APPEAL No. - 294 of 2012 Appellant :- Commissioner Of Wealth Tax Respondent :- Late Sri Padampat Singhania, through L/H Dr.G.H.Singhania Counsel for Appellant :- A.N. Mahajan Counsel for Respondent :- R.S. Agrawal Hon'ble Sudhir Agarwal,J.
Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Allowed.
2. For details, see order of date passed in Wealth Tax Appeal No.68 of 2007. (Commissioner of Income Tax (C) Kanpur versus Late Shri Padampat Singhania through L/H Dr.G.H.Singhania.)
Order Date :- 10.11.2016
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