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Allauddin vs State Of U.P.
2016 Latest Caselaw 6951 ALL

Citation : 2016 Latest Caselaw 6951 ALL
Judgement Date : 9 November, 2016

Allahabad High Court
Allauddin vs State Of U.P. on 9 November, 2016
Bench: Harsh Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38745 of 2016
 

 
Applicant :- Allauddin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohammad Waseem
 
Counsel for Opposite Party :- G.A.
 
Hon'ble Harsh Kumar, J.

Learned A.G.A for the State may file counter affidavit within two weeks with complete supplementary medical reports of the injured.

List immediately thereafter.

Order Date :- 09.11.2016

Vinod.

 

 

 

 
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