Smt. Suman Verma vs State Of U.P. And Another
2016 Latest Caselaw 6896 ALL

Citation : 2016 Latest Caselaw 6896 ALL
Judgement Date : 8 November, 2016

Allahabad High Court

Smt. Suman Verma vs State Of U.P. And Another on 8 November, 2016

Bench: Ashwani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CRIMINAL REVISION No. - 2828 of 2016
 

 
Revisionist :- Smt. Suman Verma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Anmol Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ashwani Kumar Mishra,J.

Issue notice to opposite party No.2. Steps be taken by registered speed post within a week.

Learned AGA, as well as opposite party No.2 may file counter affidavit within four weeks. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 8.11.2016

Ashish Nayan

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