Smt. Neelam Shivhare vs Smt. Laxmi Devi Agarwal Trust
2016 Latest Caselaw 6868 ALL

Citation : 2016 Latest Caselaw 6868 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Smt. Neelam Shivhare vs Smt. Laxmi Devi Agarwal Trust on 7 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 43 of 2007
 

 
Revisionist :- Smt. Neelam Shivhare
 
Opposite Party :- Smt. Laxmi Devi Agarwal Trust
 
Counsel for Revisionist :- Pradeep Kumar
 
Counsel for Opposite Party :- Atul Sharma,A.K. Sharma,Madan Mohan,R.N. Sharma
 
Hon'ble Raghvendra Kumar, J.

On the request of learned counsel for the revisionist, the case is passed over for the day.

List after six weeks.

Interim order, if any, is extended till the next date of listing.

Order Date :- 07.11.2016

Vinod.

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