Jagdish Prasad Awasthi vs Ramesh Sharan Agrawal
2016 Latest Caselaw 6865 ALL

Citation : 2016 Latest Caselaw 6865 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Jagdish Prasad Awasthi vs Ramesh Sharan Agrawal on 7 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1100 of 2016
 

 
Appellant :- Jagdish Prasad Awasthi
 
Respondent :- Ramesh Sharan Agrawal
 
Counsel for Appellant :- Pushkar Srivastava,Arvind Srivastava
 
Hon'ble Raghvendra Kumar, J.

Sri K.K. Tiwari, Advocate has filed his Vakalatnama on behalf of respondent-defendant.

On the request of learned counsel for the parties, the case is passed over for the day.

Put up this matter on 29th November, 2016, as fresh.

On the next date of listing name of Sri K.K. Tiwari, Advocate, will be shown in the cause list, as counsel for respondent-defendant.

Order Date :- 07.11.2016.

Vinod.

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