Geeta Devi And Another vs Krishna Devi And 2 Others
2016 Latest Caselaw 6861 ALL

Citation : 2016 Latest Caselaw 6861 ALL
Judgement Date : 7 November, 2016

Allahabad High Court

Geeta Devi And Another vs Krishna Devi And 2 Others on 7 November, 2016

Bench: Raghvendra Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 1035 of 2016
 

 
Appellant :- Geeta Devi And Another
 
Respondent :- Krishna Devi And 2 Others
 
Counsel for Appellant :- Satya Prakash Shukla
 
Counsel for Respondent :- Ashok Kumar Singh
 
Hon'ble Raghvendra Kumar, J.

As prayed, put up on 01.12.2016, as fresh.

Order Date :- 07.11.2016.

Vinod.

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