Citation : 2016 Latest Caselaw 6859 ALL
Judgement Date : 7 November, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- CIVIL REVISION No. - 325 of 2010 Revisionist :- St. Paul Publication And St. Paul Book Centra & Another Opposite Party :- Raju Jaiswal & Others Counsel for Revisionist :- Rajnath N. Shukla Counsel for Opposite Party :- Ratnesh Srivastava Hon'ble Raghvendra Kumar, J.
On the request of learned counsel for the revisionist, the case is passed over for the day.
List after six weeks.
Interim order, if any, is extended till the next date of listing.
Order Date :- 07.11.2016
Vinod.
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