Ikrar vs State Of U.P.
2016 Latest Caselaw 6833 ALL

Citation : 2016 Latest Caselaw 6833 ALL
Judgement Date : 5 November, 2016

Allahabad High Court

Ikrar vs State Of U.P. on 5 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31437 of 2016
 

 
Applicant :- Ikrar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abhishek Kumar Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the applicant seeks adjournment.

List after four weeks.

Order Date :- 5.11.2016

shailesh

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