Avan Kumar And 7 Others vs State Of U.P. And Another
2016 Latest Caselaw 6830 ALL

Citation : 2016 Latest Caselaw 6830 ALL
Judgement Date : 5 November, 2016

Allahabad High Court

Avan Kumar And 7 Others vs State Of U.P. And Another on 5 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- APPLICATION U/S 482 No. - 33005 of 2016
 

 
Applicant :- Avan Kumar And 7 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ajay Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.

Adjournment has been sought on behalf of learned counsel for the applicants.

List after two weeks.

Order Date :- 5.11.2016

shailesh

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