Surya Deo Yadav vs State Of U.P.
2016 Latest Caselaw 6804 ALL

Citation : 2016 Latest Caselaw 6804 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Surya Deo Yadav vs State Of U.P. on 4 November, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL REVISION No. - 1289 of 1990
 

 
Revisionist :- Surya Deo Yadav
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- D P Singh,A.B.N. Tripathi
 
Counsel for Opposite Party :- A G A
 
Hon'ble Pramod Kumar Srivastava, J.

On the request of learned counsel for the applicant, the case is passed over for day.

List in week commencing 03rd of November, 2016.

Order Date :- 04.11.2016.

Vinod.

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