Sheikh Tajummul Hussain vs State Of U.P. & Another
2016 Latest Caselaw 6802 ALL

Citation : 2016 Latest Caselaw 6802 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Sheikh Tajummul Hussain vs State Of U.P. & Another on 4 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL REVISION No. - 3152 of 2016
 

 
Revisionist :- Sheikh Tajummul Hussain
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rajendra Prasad Mishra,Surendra Kumar,Surendra Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the revisionist and learned AGA for the State are present.

Learned counsel for the revisionist seeks adjournment.

List after four weeks.

Order Date :- 4.11.2016

shailesh

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