Teras Rajbhar vs State Of U.P.
2016 Latest Caselaw 6799 ALL

Citation : 2016 Latest Caselaw 6799 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Teras Rajbhar vs State Of U.P. on 4 November, 2016

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 973 of 2012
 

 
Appellant :- Teras Rajbhar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.K. Srivastava,Sameer Jain
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the appellant and learned AGA for the State are present.

Learned counsel for the appellant seeks adjournment.

List after four weeks.

Order Date :- 4.11.2016

shailesh

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