Smt. Geeta Vishwakarma vs State Of U.P.
2016 Latest Caselaw 6797 ALL

Citation : 2016 Latest Caselaw 6797 ALL
Judgement Date : 4 November, 2016

Allahabad High Court

Smt. Geeta Vishwakarma vs State Of U.P. on 4 November, 2016

Bench: Pramod Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28366 of 2016
 

 
Applicant :- Smt. Geeta Vishwakarma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dipak Srivastava
 
Counsel for Opposite Party :- G.A.,Abhishek Tripathi
 
Hon'ble Pramod Kumar Srivastava, J.

On the request of learned counsel for the applicant, the case is passed over for the day.

Put up on 10.11.2016, as fresh, before the appropriate Bench.

Order Date :- 04.11.2016.

Vinod.

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